LAWS(SC)-2016-2-137

SURESH KUMAR JUNEJA Vs. RAJ KUMAR

Decided On February 12, 2016
Suresh Kumar Juneja Appellant
V/S
RAJ KUMAR Respondents

JUDGEMENT

(1.) Mr. Sushil Sardana, learned Counsel, appearing on behalf of Mr. Ram Kishor Singh Yadav, learned Advocate -on -Record, has submitted that he has instructions to appear for the Respondent.

(2.) Leave granted.

(3.) Heard the learned Counsel for the parties.