UNION OF INDIA Vs. CIPLA LTD.

Referred Judgements :-

MAYOR AND C WESTMINSTER CORPORATION V. LONDON AND NORTH WESTERN RAILWAY [REFERRED TO]
RECORD ASSOCIATION V. UNION OF INDIA (RECUSAL MATTER) [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
SARASWATI INDUSTRIAL SYNDICATE LIMITED VS. UNION OF INDIA [REFERRED TO]
PRAG ICE AND OIL MILLS NAV BHARAT OIL MILLS VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. CYNAMIDE INDIA LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [REFERRED TO]
DISTRICT COLLECTOR CHITTOOR VS. CHITTOOR DISTRICT GROUNDNUT TRADERS ASSOCIATION CHITTOOR [REFERRED TO]
MARATHWADA UNIVERSITY VS. SESHRAO BALWANT RAO CHAVAN [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
MALAPRABHA COOP SUGAR FACTORY LIMITED VS. UNION OF INDIA [REFERRED TO]
WORLD TANKER CARRIER CORPORATION VS. SNP SHIPPING SERVICES PRIVATE LIMITED [REFERRED TO]
RAJIV BHATIA VS. GOVERNMENT OF NCT OF DELHI [REFERRED TO]
RAYALSEEMA PAPER MILLS LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SECRETARY OF MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA VS. CIPLA LIMITED [REFERRED TO]
AMBICA INDUSTRIES VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
UDYAMI EVAM KHADI GRAMODYOG WELFARE SANSTHA VS. STATE OF UP [REFERRED TO]
V K ASHOKAN VS. ASST EXCISE COMMNR [REFERRED TO]
UNION OF INDIA VS. SWISS GARNIER LIFE SCIENCES [REFERRED TO]
ARATHI BANDI VS. BANDI JAGADRAKSHAKA RAO [REFERRED TO]
GLAXOSMITHKLINE PHARMACEUTICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
JAGMOHAN BAHL VS. STATE [REFERRED TO]