LAWS(SC)-2016-7-169

CHANDAN SINGH Vs. STATE OF U.P.

Decided On July 26, 2016
CHANDAN SINGH Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Leave granted.

(2.) Heard the learned counsel for the parties.

(3.) This Court, on 27.11.2015, had passed the following order:-