(1.) Mr. Basant R., learned senior counsel appearing for the State of Kerala prays for and is granted time till 9th March, 2016 to file objections, if any, to I.A. No.4 of 2015 filed by newly impleaded applicant seeking payment of compensation.
(2.) List along with SLP (C) No.691 of 2009 on 9th March, 2016.