ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS (WITH APPLN.(S) FOR IMPLEADMENT AND INTERVENTION AND INTERIM RELIEF AND OFFICE

JUDGEMENT

(1.) It is submitted by Mr. Chaepat Aryama Sundaram, learned senior counsel appearing for the Animal Welfare Board that he has filed a module which is in pursuance of the order dated 20.07.2016.

(2.) Let a copy of the same be supplied to the learned counsel appearing for various parties.

(3.) Let the matter be listed on 4.10.2016. I.A. No. 4 in W.P. No. 599 of 2015 List the I.A. on 20.10.2016.