LAWS(SC)-2016-3-70

SURJEET SINGH Vs. SUCHA SINGH

Decided On March 15, 2016
SURJEET SINGH Appellant
V/S
SUCHA SINGH Respondents

JUDGEMENT

(1.) LEAVE granted.

(2.) THE case has a long history of disputes between the parties. The litigation started with a suit instituted in 1976.

(3.) ULTIMATELY when the matter reached this Court, on 7th July, 2015 the Court passed the following order: