(1.) Leave granted.
(2.) We have heard learned counsel for the parties.
(3.) Learned counsel for the respondent submits that all the private witnesses have been examined and only the officials and personnels of the investigating team are to be examined.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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