COMMISSIONER OF INCOME TAX Vs. MEGHALAYA STEELS LTD.

Referred Judgements :-

SAHNEY STEEL AND PRESS WORKS LTD. AND ORS. V/S. COMMISSIONER OF INCOME TAX [REFERRED TO]
SOLE TRUSTEE LOK SHIKSHANA TRUST VS. COMMISSIONER OF INCOME TAX MYSORE [REFERRED TO]
INDIAN CHAMBER OF COMMERCE C I T KERALA ERNAKULAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA:COCHIN CHAMBER OF COMMERCE AND INDUSTRY COCHIN [REFERRED TO]
CAMBAY ELECTRIC SUPPLY INDUSTRIAL COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD VS. SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT:SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
SAHNEY STEEL AND PRESS WORKS LIMITED HYDERABAD VS. COMMISSIONER OF INCOME TAX A P I HYDERABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX KAMATAKA VS. STERLING POOD MANGALORE [REFERRED TO]
JAI BHAGWAN OIL AND FLOUR MILLS VS. UNION OF INDIA [REFERRED TO]
LIBERTY INDIA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
LIBERTY INDIA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MERINOPLY AND CHEMICALS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
Commissioner of Income tax VS. Andaman Timber Industries Ltd [REFERRED TO]
MS. SUPRIYA GILL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]