(1.) Delay condoned.
(2.) Leave granted.
(3.) In this batch of appeals the several orders passed by the High Court of Judicature at Allahabad in first appeals preferred by Ghaziabad Development Authority (hereinafter for short "GDA") have been challenged.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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