LAWS(SC)-2006-9-130

BANK OF INDIA Vs. MOHD. NIZAMUDDIN

Decided On September 07, 2006
BANK OF INDIA Appellant
V/S
MOHD. NIZAMUDDIN Respondents

JUDGEMENT

(1.) Heard the parties.

(2.) This appeal is preferred by the General Manager, Appellate Authority, Bank of India.

(3.) The challenge in this appeal is to the order dated 14.08.2003 passed by the Division Bench of the Andhra Pradesh High Court affirming the order of the Single Judge passed on 2.05.2003.