(1.) Leave granted.
(2.) The learned counsel for the respondents identifies the accused, namely, Jaleel Khan and Kishanlal, who are present before us.
(3.) We have heard the learned counsel on both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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