K K BHALLA Vs. STATE OF M P

Referred Judgements :-

MR. TANKHA RELIED ON OIL AND NATURAL GAS COMMISSION V. ASSOCIATION OFNATURAL GAS CONSUMING INDUSTRIES OF GUJARAT AND OTHERS [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
SHAM LAL VS. ATME NAND JAIN SABHA REGD DAL BAZAR [REFERRED TO]
RAKESH RANJAN VERMA NIRMAL KUMAR SHARMA VS. STATE OF BIHAR:BIHAR STATE ELECTRICITY BOARD [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. RAM AUTAR [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST VS. SAMPURAN SINGH [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
CHAIRMAN AND MD BPL LIMITED VS. S P GURURAJ [REFERRED TO]
BAHADUR SINGH LAKHNBHAI GOHIL VS. JAGDISHBHAI M KAMALIA [REFERRED TO]
FRIENDS COLONY DEVELOPMENT COMMITTEE VS. STATE OF ORISSA [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD LTD VS. ZORA SINGH [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. DARIUS SHAPUR CHENNAI [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. R HANUMAIAH [REFERRED TO]
UNION OF INDIA VS. V RAMAKRISHNAN [REFERRED TO]
STATE OF U P VS. NEERAJ AWASTHI [REFERRED TO]