(1.) Delay condoned.
(2.) Special leave granted.
(3.) This appeal is from an order of the central Administrative tribunal, Allahabad bench, dated 22/4/1994 in OA No. 849 of 1993.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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