(1.) Leave granted.
(2.) We have heard the learned counsel for the parties.
(3.) This appeal relates to grant of mining lease in respect of minor mineral, viz. marble, under the provisions of the Rajasthan Minor Mineral Concessions Rules, 1977 (hereinafter referred to as the 1977 Rules').
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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