(1.) In view of the meagre amount involved in the matter, we do not consider it necessary to examine the question raised on merits under Article 136 of the Constitution.
(2.) The appeal is dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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