LAWS(SC)-1975-11-56

RAMESH HIMATLAL SHAH Vs. HARSUKH JADHAVJI JOSHI

Decided On November 26, 1975
Ramesh Himatlal Shah Appellant
V/S
HARSUKH JADHAVJI JOSHI Respondents

JUDGEMENT

(1.) THE delay in filing the review petition is condoned. In this review application, our attention was drawn to the following observations made in the judgment: