STATE OF KARNATAKA Vs. DARSHAN

Referred Judgements :-

JAGAN KISHORE VS. STATE OF A.P. [REFERRED TO]
STATE OF U.P. V. NARENDRA NATH SINHA [REFERRED TO]
BHOOPENDRA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
P V. STATE OF M.P. [REFERRED TO]
GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [REFERRED TO]
STATE DELHI ADMINISTRATION VS. SANJAY GANDHI [REFERRED TO]
NIRANJAN SINGH VS. PRABHAKAR RAJARAM KHAROTE [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
DOLAT RAM VS. STATE OF HARYANA [REFERRED TO]
PRAHLAD SINGH BHATI VS. N C T DELHI [REFERRED TO]
PURAN VS. RAMBILAS [REFERRED TO]
RAM GOVIND UPADHYAY VS. SUDARSHAN SINGH [REFERRED TO]
KALYAN CHANDRA SARKAR VS. RAJESH RANJAN alias PAPPU YADAV [REFERRED TO]
SAMARENDRA NATH BHATTACHARJEE VS. STATE OF WEST BENGAL [REFERRED TO]
PANCHANAN MISHRA VS. DIGAMBAR MISHRA [REFERRED TO]
STATE VS. AMARMANI TRIPATHI [REFERRED TO]
SATISH JAGGI VS. STATE OF CHHATISGARH [REFERRED TO]
DINESH M N VS. STATE OF GUJARAT [REFERRED TO]
NARENDRA K AMIN VS. STATE OF GUJARAT [REFERRED TO]
STATE OF MAHARASHTRA VS. DHANENDRA SHRIRAM BHURLE [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [REFERRED TO]
PRAKASH KADAM VS. RAMPRASAD VISHWANATH GUPTA [REFERRED TO]
RAMESH HARIJAN VS. STATE OF UP [REFERRED TO]
ASH MOHAMMAD VS. RAJ SINGH @ LALLA BABU [REFERRED TO]
KANWAR SINGH MEENA VS. STATE OF RAJASTHAN [REFERRED TO]
Y.S. JAGAN MOHAN REDDY VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
ABDUL BASIT VS. ABDUL KADIR CHOUDHARY [REFERRED TO]
NEERU YADAV VS. STATE OF U.P. [REFERRED TO]
ANIL KUMAR YADAV VS. STATE (NCT) OF DELHI & ANR. [REFERRED TO]
MAHIPAL VS. RAJESH KUMAR @ POLIA [REFERRED TO]
DR. NARESH KUMAR MANGLA VS. SMT. ANITA AGARWAL AND OTHERS ETC [REFERRED TO]
BRIJMANI DEVI VS. PAPPU KUMAR [REFERRED TO]
MANOJ KUMAR KHOKHAR VS. STATE OF RAJASTHAN [REFERRED TO]
COX AND KINGS LIMITED VS. SAP INDIA PRIVATE LIMITED [REFERRED TO]
DEEPAK YADAV VS. STATE OF U.P [REFERRED TO]
PANKAJ BANSAL VS. UNION OF INDIA [REFERRED TO]
RAM KISHOR ARORA VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
PRABIR PURKAYASTHA VS. STATE(NCT OF DELHI) [REFERRED TO]
AJWAR VS. WASEEM [REFERRED TO]