(1.) Leave granted.
(2.) The appeal is allowed in terms of signed order.
(3.) The relevant portion of the order is extracted as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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