KRISHNADATT AWASTHY Vs. STATE OF M.P.

Referred Judgements :-

RANJIT THAKUR V. UNION OF INDIA [REFERRED TO]
JAVID RASOOL BHAT V. STATE OF JAMMU & KASHMIR [REFERRED TO]
HIRA LAL PATEL VS. CHIEF EXECUTIVE OFFICER,DISTRICT PANCHAYAT,SARANGARH [REFERRED TO]
PORTER VS. MAGILL [REFERRED TO]
UNION OF INDIA AND OTHERS VS. G. CHAKRADHAR [REFERRED TO]
STATE OF UP VS. SUDHIR KUMAR SINGH [REFERRED TO]
MADHYAMAM BROADCASTING LTD. V. UNION OF INDIA [REFERRED TO]
KASHIRAM DALMIA VS. STATE [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
DAL AT ABASAHEB SOLUNKE VS. DRB S MAHAJAN [REFERRED TO]
EAST INDIA COMMERCIAL CO LIMITED CALCUTTA VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
BOARD OF HIGH SCHOOL AND INTER MEDIATE EDUCATION U P VS. KUMARI CHITRA SRIVASTAVA [REFERRED TO]
S PARTHASARATHI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MANDTR SITA RAMJI VS. I T GOVERNOR OH DELHI [REFERRED TO]
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
FARID AHMED ABDUL SAMAD VS. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD [REFERRED TO]
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE VS. MIRJA KHASIM ALI BEG:S M AHMED [REFERRED TO]
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE VS. MIRJA KHASIM ALI BEG:S M AHMED [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
J MOHAPATRA AND CO VS. STATE OF ORISSA [REFERRED TO]
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER VS. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. L K RATNA [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION STATE OF ASSAM VS. HIRANYALAL DEV:UNION OF INDIA [REFERRED TO]
SECRETARY TO GOVERNMENT TRANSPORT DEPTT MADRAS VS. MUNUSWAMY MUDALIAR [REFERRED TO]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
KIRTIDESHMANKAR VS. UNION OF INDIA [REFERRED TO]
JASWANT SINGH NERWAL V M BANSAL VS. STATE OF PUNJAB:MOHAN LAL BANSAL [REFERRED TO]
NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES VS. DRK KALYANA RAMAN [REFERRED TO]
C B GAUTAM VS. UNION OF INDIA [REFERRED TO]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
MAJOR GENERAL I P S DEWAN VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
JAYANTILAL RATANCHAND SHAH DEVKUMAR GOPALDAS AGGARWAL VS. RESERVE BANK OF INDIA:RESERVE BANK OF INDIA [REFERRED TO]
UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA VS. K G SANGAMESWARAN [REFERRED TO]
GURDIP SINGH VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
UTKAL UNIVERSITY VS. NRUSINGHA CHARAN SARANGI [REFERRED TO]
BADRINATH VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
STATE GOVE HOUSELESS HARIJAN EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
CHARNAJIT SINGH VS. HARINDER SHARMA [REFERRED TO]
G N NAYAK VS. GOA UNIVERSITY [REFERRED TO]
BIHAR STATE MINERAL DEVELOPMENT CORPORATION VS. ENCON BUILDERS INDIA PRIVATE LIMITED [REFERRED TO]
M V THIMMAIAH VS. UNION PUBLIC SERVICE COMMISSION [REFERRED TO]
SAHARA INDIA FIRM LUCKNOW VS. COMMISSIONER OF INCOME TAX CENTRAL [REFERRED TO]
UMA NATH PANDEY VS. STATE OF U P [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
COMPETITION COMMISSION OF INDIA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
J S YADAV VS. STATE OF U P [REFERRED TO]
KESAR ENTERPRISES LTD VS. STATE OF U P [REFERRED TO]
G RAJALAKSHMI VS. APPELLATE AUTHORITY CHIEF JUDGE CITY CIVIL COURT HYDERABAD [REFERRED TO]
SERAJUDDIN AND CO VS. STATE OF ORISSA [REFERRED TO]
LAXMIDHAR PANIGRAHI VS. STATE OF ORISSA [REFERRED TO]
RANJAN KUMAR VS. STATE OF BIHAR [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. M SATHIYA PRIYA AND OTHERS [REFERRED TO]
ABHISHEK KUMAR SINGH VS. G. PATTANAIK [REFERRED TO]
MOHD. MUSTAFA VS. UNION OF INDIA [REFERRED TO]