COAL INDIA LTD. Vs. M/S RAHUL INDUSTRIES

Referred Judgements :-

ONGC V. ASSN. OF NATURAL GAS CONSUMING INDUSTRIES OF GUJARAT [REFERRED TO]
SJ COKE INDUSTRIES PRIVATE LTD V CENTRAL COALFIELDS LTD. [REFERRED TO]
SOUTH INDIAN BANK LTD. V. NAVEEN MATHEW PHILIP [REFERRED TO]
BABURAO SHANTARAM MORE VS. BOMBAY HOUSING BOARD [REFERRED TO]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
MEENAKSHI MILLS LIMITED BIHAR COTTON MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [REFERRED TO]
PRAG ICE AND OIL MILLS NAV BHARAT OIL MILLS VS. UNION OF INDIA [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
P NALLA THAMPY THERA VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. VYANKATLAL [REFERRED TO]
KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD TRIVANDRUM KERALA STATE ELECTRICITY BOARD VS. S N GOVINDA PRABHU AND BROS:TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED:M R F LIMITED [REFERRED TO]
UNION OF INDIA VS. CYNAMIDE INDIA LIMITED [REFERRED TO]
UNION OF INDIA VS. CYNAMIDE INDIA LIMITED [REFERRED TO]
DWARKADAS MARFATIA AND SONS VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [REFERRED TO]
MAHABIR KISHORE VS. STATE OF MADHYA PRADESH [REFERRED TO]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. ITC LIMITED [REFERRED TO]
MAFATLAL INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. SOLAR PESTICIDE PRIVATE LIMITED [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
PALLAVI REFRACTORIES VS. SINGARENI COLLIERIES CO LTD [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
DUNCAN INDUSTRIES LTD VS. UNION OF INDIA [REFERRED TO]
ASHOKA SMOKELESS COAL IND P LTD VS. UNION OF INDIA [REFERRED TO]
ANUJ GARG VS. HOTEL ASSOCIATION OF INDIA [REFERRED TO]
EASTERN COALFIELDS LTD VS. TETULIA COKE PLANT P LTD [REFERRED TO]
SOMAL PIPES PRIVATE LIMITED VS. COAL INDIA LIMITED [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE [REFERRED TO]
STATE OF TAMIL NADU VS. NATIONAL SOUTH INDIAN RIVER INTERLINKING AGRICULTURIST ASSOCIATION [REFERRED TO]
KIRLOSKAR FERROUS INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]