(1.) Leave granted.
(2.) Heard learned counsel appearing for the appellant as well as learned counsel appearing for the State of Gujarat.
(3.) The challenge in this appeal is to the judgment and order of the High Court dtd. 3/5/2016.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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