(1.) Heard learned counsel for the petitioners and perused the material placed on record.
(2.) Interim protection was provided to the petitioners vide order 5/5/2025.
(3.) Taking into consideration the facts and circumstances of the case, we make the said interim order absolute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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