(1.) Hon'ble Mr. Justice Sanjay Karol pronounced the judgment (reportable) of the Bench comprising of his Lordship and Hon'ble Mr. Justice Manoj Misra.
(2.) Leave granted.
(3.) The appeal is allowed in terms of the signed judgment (reportable), which is placed on the file.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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