SHIVAMMA Vs. KARNATAKA HOUSING BOARD

Referred Judgements :-

STATE OF RAJASTHAN AND ANR. V. BAL KISHAN MATHUR (DEAD) THROUGH LEGAL REPRESENTATIVES AND ORS. [REFERRED TO]
DINABANDHU SAHU V. JADUMONI MANGARAJ [REFERRED TO]
MANIBEN DEVRAJ SHAH V. MUNICIPAL CORPN. OF BRIHAN MUMBAI [REFERRED TO]
SHANTI PRASAD GUPTA V. DY. DIRECTOR OF CONSOLIDATION [REFERRED TO]
PRABHA V. RAM PARKASH KALRA [REFERRED TO]
RAMLAL VS. REWA COALFIELDS LIMITED [REFERRED TO]
STATE OF WEST BENGAL VS. ADMINISTRATOR HOWRAH MUNICIPALITY [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
AJIT SINGH THAKUR SINGH VS. STATE OF GUJARAT [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
G RAMEGOWDA MAJOR BASAVALINGAPPA VS. SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER BANGALORE [REFERRED TO]
STATE OF HARYANA VS. CHANDRA MANI [REFERRED TO]
SPECIAL TEHSILDAR LAND ACQUISITION KERALA VS. K V AYISUMMA [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED TO]
HAMEED JOHARAN D VS. ABDUL SALAM D [REFERRED TO]
MANJUNATH ANANDAPPA URF SHIVAPPA HANSI VS. TAMMANASA [REFERRED TO]
MITHAILAL DALSANGAR SINGH VS. ANNABAI DEVRAM KINI [REFERRED TO]
V M SALGAOCAR VS. BOARD OF TRUSTEES OF PORT OF MORMUGAO [REFERRED TO]
STATE OF NAGALAND VS. LIPOK A O [REFERRED TO]
STATE VS. AHMED JAAN [REFERRED TO]
NOHARLAL VERMA VS. DISTRICT CO-OPERATIVE CENTRAL [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. SUBRATA BORAH CHOWLEK [REFERRED TO]
UNION OF INDIA VS. NRIPEN SARMA [REFERRED TO]
POSTMASTER GENERAL VS. LIVING MEDIA INDIA LIMITED [REFERRED TO]
AMALENDU KUMAR BERA VS. STATE OF WEST BENGAL [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
ESHA BHATTACHARJEE VS. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY [REFERRED TO]
STATE OF U.P. VS. AMAR NATH [REFERRED TO]
BRIJESH KUMAR VS. STATE OF HARYANA [REFERRED TO]
EXECUTIVE OFFICER, ANTIYUR TOWN PANCHAYAT VS. G. ARUMUGAM [REFERRED TO]
STATE OF MANIPUR VS. KOTING LAMKANG [REFERRED TO]
UNIVERSITY OF DELHI VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHERULAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. SABHA NARAIN [REFERRED TO]
GOVERNMENT OF MAHARASHTRA (WATER RESOURCES DEPARTMENT) VS. BORSE BROTHERS ENGINEERS AND CONTRACTORS PRIVATE LIMITED [REFERRED TO]
STATE OF ODISHA VS. SUNANDA MAHAKUDA [REFERRED TO]
SHEO RAJ SINGH VS. UNION OF INDIA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. TEJPAL [REFERRED TO]