SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR MR. YOSHIHISA MIZUNO Vs. COMMISSIONER OF INCOME TAX-III N.D.

Referred Judgements :-

CIT VS. MCDOWELL AND CO. LTD. [REFERRED TO]
CIT VS. BHARTI HEXACOM LTD. [REFERRED TO]
LIQUIDATORS OF PURSA LIMITED VS. GOMMR OF INCOM TAX BIHAR [REFERRED TO]
ASSAM BENGAL CEMENT CO LIMITED VS. COMMR OF INCOME TAX WEST BENGAL [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA VS. COAL SHIPMENT PRIVATE LIMITED [REFERRED TO]
MOHAMMAD SHABIR VS. STATE OF MAHARASHTRA [REFERRED TO]
EMPIRE JUTE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SIDDESHWARI COTTON MILLS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX T N II MADRAS VS. MADRAS AUTO SERVICE PRIVATE LIMITED [REFERRED TO]
MYSORE MINERALS LIMITED M G ROAD BANGALORE VS. COMMISSIONERS OF INCOME TAX KARNAKATA BANGALORE [REFERRED TO]
SREE DURGA DISTRIBUTORS VS. STATE OF KARNATAKA [REFERRED TO]
TECHNO SHARES AND STOCKS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
GUFFIC CHEM P LTD VS. CIT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DALMIA CEMENT B LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. HINDUSTAN COCA COLA BEVERAGES PVT LTD [REFERRED TO]