BHUDEV MALLICK ALIAS BHUDEB MALLICK Vs. RANAJIT GHOSHAL

Referred Judgements :-

ANISMINIC V. THE FOREIGN COMPENSATION COMMISSION [REFERRED TO]
ANISMINIC LTD. V. FOREIGN COMPENSATION COMMISSION [REFERRED TO]
UNION OF INDIA VS. TARACHAND GUPTA AND BROS [REFERRED TO]
HARI PRASAD MULSHANKER TRIVEDI VS. V B RAJU [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
N PARTHASARATHY PROF S R NAYAK HARESH JAGTIANI LARESN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED LARSEN AND TOUBRO LIMITED VS. CONTROLLER OF CAPITAL ISSUES:UNION OF INDIA:A K LAKSHMI:INDIAN EXPRESS NEWSPAPERS BOMBAY LTD:HARESHJAGTIANI:HARESHJAGTIANI:HARESHJAGTIANI [REFERRED TO]
ASSOCIATED ENGINEERING CO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
JAI DAYAL VS. KRISHAN LAL GARG [REFERRED TO]
MAFATLAL INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
SAMEE KHAN VS. BINDU KHAN [REFERRED TO]
SHIVAMURTHY MAHALINGAPPA KUCHANAUR VS. DANNAMMADEVI CYCLE MART RABAKAVI [REFERRED TO]
LEGAL REPRESENTATIVES OF MAGA RAM VS. KANA RAM [REFERRED TO]
KAPOOR SINGH VS. OM PRAKASH [REFERRED TO]
JOY CHAND LAL BABU VS. KAMALAKSHA CHAUDHURY [REFERRED TO]
SHRI BENEDITO (BETTY) DIAS VS. SHRI ARMANDO BENEDITA FERNANDES [REFERRED TO]