LAWS(SC)-2025-2-12

D.M. JAGADISH Vs. BANGALORE DEVELOPMENT AUTHORITY

Decided On February 04, 2025
D.M. Jagadish Appellant
V/S
BANGALORE DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) Delay condoned.

(2.) Leave granted.

(3.) This appeal challenges the judgment and order dtd. 27/9/2019, vide which the appeal filed by the respondent(s) came to be allowed.