NIRMITI DEVELOPERS Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HAKIMWADI TENANTS ASSOCIATION [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
VOLTAS LIMITED BOMBAY VS. UNION OF INDIA [REFERRED TO]
G VISWANATHAN AZHAGU THIRUNAVUKKARASU VS. HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER:HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER [REFERRED TO]
INDIAN OIL CORPORATION LIMITED INDIAN OIL CORPORATION LIMITED VS. CHIEF INSPECTOR OF FACTORIES:LABOUR COMMISSIONER [REFERRED TO]
T VIJYALAKSHMI VS. TOWN PLANNING MEMBER [REFERRED TO]
CHAIRMAN INDORE VIKAS PRADHIKARAN VS. PURE INDUSTRIAL COCK AND CHEM LTD [REFERRED TO]
GIRNAR TRADERS VS. STATE OF MAHARASHTRA [REFERRED TO]
PRAKASH R GUPTA VS. LONAVALA MUNICIPAL COUNCIL [REFERRED TO]
SHRIRAMPUR MUNICIPAL COUNCIL VS. SATYABHAMABAI BHIMAJI DAWKHER [REFERRED TO]
PRAFULLA C.DAVE VS. MUNICIPAL COMMISSIONER [REFERRED TO]
HASMUKHRAI V. MEHTA VS. STATE OF MAHARASHTRA [REFERRED TO]