(1.) Heard the learned Senior counsel appearing for the petitioner.
(2.) The High Court in Paras 21 and 22 of its impugned judgment and order has observed thus:-
(3.) We are in complete agreement with what has been observed by the High Court in the above referred paragraphs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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