(1.) Leave granted.
(2.) An application seeking regular bail having been rejected by the High Court vide impugned order dtd. 28/2/2025, the appellant has preferred the instant appeal.
(3.) By order dtd. 4/4/2025, this Court issued notice to the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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