LAWS(SC)-2025-1-203

PADAM CHAND JAIN Vs. ENFORCEMENT DIRECTORATE

Decided On January 16, 2025
PADAM CHAND JAIN Appellant
V/S
ENFORCEMENT DIRECTORATE Respondents

JUDGEMENT

(1.) This is a petition seeking bail.

(2.) We have heard Shri Sidharth Luthra and Shri Siddharth Agrawal, learned senior counsel appearing on behalf of the petitioner and Shri Suryaprakash V. Raju, learned Additional Solicitor General appearing for the respondent.

(3.) Shri Luthra and Shri Agrawal, learned senior counsel, submits that the other co-accused, who are assigned the similar role, have already been granted bail either by this Bench or by another Bench of this Court.