(1.) Leave granted.
(2.) Heard learned counsel for the parties.
(3.) The criminal machinery was set into motion by lodging First Information Report ('FIR'), Case Crime No. 323 of 2023 at the behest of the Gram Pradhan.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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