(1.) Leave granted.
(2.) Heard Ms. Fauzia Shakil, learned counsel appearing for the appellant.
(3.) The Office Report dtd. 13/12/2024 indicates that notice was duly served on the respondent no.2 (informant/wife) but she has failed to enter her appearance.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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