STATE OF PUNJAB Vs. TRISHALA ALLOYS PVT. LTD

Referred Judgements :-

RELIANCE JUTE AND INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
KM SONIA BHATIA VS. STATE OF UTTAR PRADESH [REFERRED TO]
BRIJ MOHAN DAS LAXMAN DAS VS. COMMISSIONER OF INCOME TAX AMRITSAR [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. PODAR CEMENT PRIVATE LIMITED AND OT HERS [REFERRED TO]
EICHER MOTORS LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX SHILLONG VS. GOSLINO MARIO [REFERRED TO]
SHYAM SUNDER VS. RAM KUMAR [REFERRED TO]
SEDCO FOREX INTERNATIONAL DRILL INC VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE, PATNA VS. NEW SWADESHI SUGAR MILLS [REFERRED TO]
JAYAM & CO. VS. ASSISTANT COMNMISSIONER [REFERRED TO]