LAWS(SC)-2025-9-47

VANEETA PATNAIK Vs. NIRMAL KANTI CHAKRABARTI

Decided On September 12, 2025
Vaneeta Patnaik Appellant
V/S
NIRMAL KANTI CHAKRABARTI Respondents

JUDGEMENT

(1.) Leave granted

(2.) Heard Ms. Meenakshi Arora, senior counsel and Ms. Madhavi Divan, senior counsel, appearing for the appellant and the respondent no.1 respectively.

(3.) The appellant-Ms. Vaneeta Patnaik is a faculty member of the West Bengal National University of Juridical Sciences[Hereinafter referred to as "NUJS" or "University"], Kolkata. Dr. Nirmal Kanti Chakrabarti, respondent no.1 was appointed as a Vice Chancellor of NUJS on 3/7/2019