C.T. KOCHOUSEPH Vs. STATE OF KERALA

Referred Judgements :-

CHATTURAM HORILRAM LIMITED VS. COMMR OF INCOME TAX B AND O [REFERRED TO]
KAILASH NATH VS. STATE OF UTTAR PRADESH [REFERRED TO]
A V FERNANDEZ VS. STATE OF KERALA [REFERRED TO]
BHAWANI COTTON MILLS LIMITED VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MADRAS VS. T NARAYANASWAMI NAIDU IN C A NO 633 OF 1966 2 ANNUR BHARATHA JOTHI MILL LTD [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA DIVISION VS. NATIONAL TOBACCO CO OF INDIA LIMITED [REFERRED TO]
STATE OF TAMIL NADU VS. M K KANDASWAMI [REFERRED TO]
STATE OF TAMIL NADU VS. M K KANDASWAMI [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE BOMBAY 1 VS. PARLE EXPORTS PRIVATE LIMITED [REFERRED TO]
FEDERATION OF HOTEL AND RESTAURANT ASSOCIATION OF INDIA VS. UNION OF INDIA [REFERRED TO]
ELEL HOTELS AND INVESTMENTS LIMITED VS. UNION OF INDIA [REFERRED TO]
GOODYEAR INDIA LTD VS. STATE OF HARYANA:GEDORE TOOLS P LTD [REFERRED TO]
MUKERIAN PAPERS LIMITED VS. STATE OF PUNJAB [REFERRED TO]
PINE CHEMICALS LIMITED K C VANASPATI KASHMIR VANASPATI LIMITED VS. ASSESSING AUTHORITY:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
HOTEL BALAJI VS. STATE OF ANDHARA PRADESH [REFERRED TO]
STATE OF KERALA VS. T S GOVINDARAJULU NAIDU [REFERRED TO]
DEVI DASS GOPAL KRISHAN PRIVATE LIMITED VS. STATE OF PUNJAB [REFERRED TO]
SHANMUGA TRADERS VS. STATE OF TAMIL NADU [REFERRED TO]
SOMAIYA ORGANICS INDIA LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LIMITED VS. STATE OF BIHAR [REFERRED TO]
PEEKAY RE ROLLING MILLS P LTD VS. ASSISTANT COMMISSIONER [REFERRED TO]
MALABAR FRUIT PRODUCTS COMPANY BHARANANGANAM KOTTAYAM VS. SALES TAX OFFICER PALAI [REFERRED TO]
YUSUF SHABEER VS. STATE OF KERALA [REFERRED TO]
T S GOVINDARAJULU NAIDU VS. STATE OF KERALA [REFERRED TO]
CHIEF COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX VS. M/S SAFARI RETREATS PRIVATE LTD. [REFERRED TO]