OPERATION ASHA Vs. SHELLY BATRA

Referred Judgements :-

TAFF VALE RAILWAY VS. AMALGAMATED SOCIETY OF RAILWAY SERVANTS [REFERRED TO]
ABDUR RAHIM VS. MAHOMED BARKAT ALI [REFERRED TO]
MISSIR VS. DAS [REFERRED TO]
TIRUMALAI-TIRUPATI DEVASTHANAMS COMMITTEE VS. UDIAYAR KRISHNAYYA SHANBHAGA [REFERRED TO]
SHANMUKHAM CHETTY VS. GOVINDA CHETTY [REFERRED TO]
JANKI BAI VS. THIRUCHITRAMBALA VINAYAKAR [REFERRED TO]
PARAGON FINANCE PLC VS. THAKERAR AND CO. [REFERRED TO]
PALLANT VS. MORGAN [REFERRED TO]
SELANGOR UNITED RUBBER ESTATES LTD VS. CRADOCK (NO 3) [REFERRED TO]
REGAL (HASTINGS) LTD VS. GULLIVER [REFERRED TO]
RADHA KRISHNA VS. LACHHMI NARAIN [REFERRED TO]
MAHANT PRAGDASJI GURU BHAGWANDASJI VS. PATEL ISHWARLALBHAI NARSIBHAI [REFERRED TO]
MATAM NADIPUDI VS. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS,MADRAS [REFERRED TO]
BOARD OF THISTEES AYURVEDIC AND UNANI TIBIA COLLEGE DELHI VS. STATE OF DELHI NOW DELHI ADMINISTRATION [REFERRED TO]
CHAIRMAN MADAPPA VS. M N MAHANTHADEVARU ANA [REFERRED TO]
BISHWANATH VS. THAKUR RADHA BALLABHJI [REFERRED TO]
SUGRA BIBI VS. HAZI KUMMUMIA [REFERRED TO]
BIHAR STATE BOARD RELIGIOUS TRUST PATNA VS. MAHANT SRI BISESHWAR DAS [REFERRED TO]
HARENDRA NATH BHATTACHARYA VS. KALIRAM DAS DEAD [REFERRED TO]
SWAMI PARAMATMANAND SARASWATI VS. RAMJI TRIPATHI [REFERRED TO]
CHARAN SINGH VS. DARSHAN SINGH [REFERRED TO]
SYED MOHAMMAD SALIE LABBAI OEAD VS. MOHAMMAD HANIFAVICE VERSA [REFERRED TO]
BABAJI KONDAJI GARAD BABASAHEB RAJARAMJI DAMPURIKAR VS. NASIK MERCHANTS CO OPERATIVE BANK LTD [REFERRED TO]
R VENUGOPALA NAIDU VS. VENKATARAYULU NAIDU CHARITIES [REFERRED TO]
R M NARAYANA CHETTIAR VS. N LAKSHMANAN CHETTIAR [REFERRED TO]
SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR VS. SOMNATH DASS [REFERRED TO]
KULDIP CHAND VS. ADVOCATE GENERAL TO GOVERNMENT OF HIMACHAL PRASHAD [REFERRED TO]
SHIROMANI GURDWARA PARBANDHAK COMMITTEE VS. MAHANT HARNAM SINGH [REFERRED TO]
IIIACHI DEVI VS. JAIN SOCIETY PROTECTION OF ORPHANS INDIA [REFERRED TO]
IIIACHI DEVI VS. JAIN SOCIETY PROTECTION OF ORPHANS INDIA [REFERRED TO]
B S ADITYAN VS. B RAMACHANDRAN ADITYAN [REFERRED TO]
VIDYODAYA TRUST VS. MOHAN PRASAD R [REFERRED TO]
TATA MEMORIAL HOSPITAL WORKERS UNION VS. TATA MEMORIAL CENTRE [REFERRED TO]
T VARGHESE GEORGE VS. KORA K GEORGE [REFERRED TO]
MUTHURAJ KOILPILLAI VS. ESTHER VICTORIA KANNAMMAL [REFERRED TO]
KESAVA PANICKER VS. DAMODARA PANICKER [REFERRED TO]
SUKUMARAN VS. AKAMALA SREE DHARMA SASTHA IDOL [REFERRED TO]
GOPAL L RAHEJA VS. VIJAY B RAHEJA [REFERRED TO]
SOHAN SINGH VS. ACHHAR SINGH [REFERRED TO]
ASSOCIATION OF RADHASWAMI DERA BABA BAGGA SINGH VS. GURNAM SINGH [REFERRED TO]
ABDUR RAHIM VS. SYED ABU MAHOMED BARKAT ALI SHAH [REFERRED TO]
TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE, BY ITS COMMISSIONER VS. UDIAVAR KRISHNAYYA SHANBHAGA [REFERRED TO]
N SHANMUKHAM CHETTY VS. MGOVINDA CHETTY [REFERRED TO]
SRI THAKURJI RAMJI LACHHMANJI; JANKIJI OF ASTHAL POKHRAUNI VS. MATHURA PRASAD MISSIR [REFERRED TO]
S.R. BAHUGUNA VS. ALL INDIA WOMEN'S CONFERENCE [REFERRED TO]
SWAMI SHIVSHANKARGIRI CHELLA SWAMI VS. SATYA GYAN NIKETAN [REFERRED TO]
JANARDAN DAGDU KHOMANE VS. EKNATH BHIKU YADAV [REFERRED TO]
ASHOK KUMAR GUPTA VS. SITALAXMI SAHUWALA MEDICAL TRUST [REFERRED TO]