STATE OF WEST BENGAL Vs. ANIL KUMAR DEY

Referred Judgements :-

RATAN BABULAL LATH V. STATE OF KARNATAKA [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
ROHTAS INDUSTRIES LIMITED VS. ROHTAS INDUSTRIES STAFF UNION [REFERRED TO]
DALBIR SINOH VS. STATE OF PUNJAB [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
STATE OF BIHAR VS. DHIRENDRAKUMAR [REFERRED TO]
STATE OF MAHARASHTRA VS. TAPAS D NEOGY [REFERRED TO]
SURESH NANDA VS. C B I [REFERRED TO]
RAJ KUMAR SHIVHARE VS. ASSISTANT DIRECTOR ENFORCEMENT [REFERRED TO]
M T ENRICA LEXIE VS. DORAMMA [REFERRED TO]
TEESTA ATUL SETALVAD VS. THE STATE OF GUJARAT [REFERRED TO]
JAYANT VERMA AND OTHERS VS. UNION OF INDIA [REFERRED TO]
PRATAP TECHNOCRATS (P) LIMITED VS. MONITORING COMMITTEE OF RELIANCE INFRATEL LIMITED [REFERRED TO]
EBIX SINGAPORE PRIVATE LIMITED VS. COMMITTEE OF CREDITORS OF EDUCOMP SOLUTIONS LIMITED [REFERRED TO]
V.NAGARAJAN VS. SKS ISPAT AND POWER LTD [REFERRED TO]
E S KRISHNAMURTHY VS. BHARATH HI TECH BUILDERS PVT. LTD [REFERRED TO]
M/S. JERMYN CAPITAL LLC DUBAI VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SHENTO VARGHESE VS. JULFIKAR HUSEN [REFERRED TO]