LAWS(SC)-2025-8-115

HITESH NAGJIBHAI PATEL Vs. BABUBHAI NAGJIBHAI RABARI

Decided On August 08, 2025
Hitesh Nagjibhai Patel Appellant
V/S
Babubhai Nagjibhai Rabari Respondents

JUDGEMENT

(1.) Leave granted.

(2.) Appeal is allowed in terms of signed reportable order.

(3.) Pending application(s), if any, shall stand disposed of.