(1.) Heard.
(2.) Leave granted.
(3.) The appellant herein is an Advocate who filed and pleaded the Writ Petition No. 6228 of 2022 before the High Court of Madhya Pradesh at Jabalpur[Hereinafter, being referred to as "High Court".] on behalf of the writ petitioners.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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