LAWS(SC)-2025-10-69

STATE ELECTION COMMISSION Vs. SHAKTI SINGH BARTHWAL

Decided On October 28, 2025
STATE ELECTION COMMISSION Appellant
V/S
Shakti Singh Barthwal Respondents

JUDGEMENT

(1.) This Miscellaneous Application is filed by the petitioner in SLP No. 27946/2025 for modification of the order dtd. 26/9/2025 passed by this Court.

(2.) The applicant has prayed for the following reliefs:

(3.) The Special Leave Petition was disposed of vide order dtd. 26/9/2025 with the following observations: