DR. POORNIMA ADVANI Vs. GOVERNMENT OF NCT

Referred Judgements :-

SHAM LAL NARULA VS. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA [REFERRED TO]
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [REFERRED TO]
SOUTH EASTERN COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
INDIAN BANKS ASSOCIATION BOMBAY VS. DEVKALA CONSUTANCY SERVICE [REFERRED TO]
ALOK SHANKER PANDEY VS. UNION OF INDIA [REFERRED TO]
O N G C LTD VS. COMMNR OF CUSTOMS MUMBAI [REFERRED TO]
HARI CHAND VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. M/S. TATA CHEMICALS LTD. [REFERRED TO]