STATE OF KERALA Vs. MOUSHMI ANN JACOB

Referred Judgements :-

CHARANJIT LAL CHOWDHURY VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
KEWAL SINGH VS. LAJWANTI [REFERRED TO]
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM VS. K KUNJABMU [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
HARBANS LAL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
ASSISTANT COMMISSIONER GADAG SUB DIVISION GADAG VS. MATHAPATHI BASAVANNEWWA [REFERRED TO]
BALRAM KUMAWAT VS. UNION OF INDIA [REFERRED TO]
M P RURAL AGRICULTURE EXTENSION OFFICERS ASSOCIATION VS. STATE OF MADHYA PRADESH [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE NEW DELHI VS. HARI CHAND SHRI GOPAL [REFERRED TO]
SWAMI VIVEKANAND COLLEGE OF EDUCATION VS. UNION OF INDIA [REFERRED TO]
LEELABAI VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI VS. DILIP KUMAR AND COMPANY [REFERRED TO]