MAHANADI COAL FIELDS LTD Vs. MATHIAS ORAM

JUDGEMENT

(1.) The captioned M.A. No. 2662 of 2023 in M.A. No. 231/2019 has been filed by the Secretary-cum-Administrative Nodal Officer, Claims Commission, Bhubaneswar seeking extension of time to finalise the report of village Ratansara.

(2.) The captioned M.A. (D) No.28318/2024 in M.A. No.231/2019 has been filed by the Applicant - Manikeswari Bisthapita Committee through its Secretary praying to direct the Commission to prepare the PAF/PDF list determining R&R benefits of any or all four remaining Villages namely Tumulia, Jhupurunga, Kiripsira and Ratansara out of 14 villages acquired by the MCL in compliance of the order dtd. 3/11/2022 passed by this Court in M.A. No. 231 of 2019.

(3.) The captioned M.A. (D) No.30630/2024 has been filed by the eight applicants praying to direct the Commission to decide their cases at the earliest.