METPALLI LASUM BAI Vs. METAPALLI MUTHAIH

JUDGEMENT

(1.) Heard.

(2.) These two appeals arise out of rival claims of the legal representatives of late Metpalli Rajanna over a chunk of land admeasuring 4 acres and 16 guntas located at village Dasnapur.

(3.) For the sake of convenience, the genealogical table of the parties is reproduced hereinbelow: -