BERNARD FRANCIS JOSEPH VAZ Vs. GOVERNMENT OF KARNATAKA

Referred Judgements :-

STATE OF W.B. V. SUBODH GOPAL BOSE [REFERRED TO]
COMPETENT AUTHORITY VS. BARANGOR JUTE FACTORY C/W STATE OF MADHYA PRADESH VS. ONKAR PRASAD PATEL [REFERRED TO]
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON VS. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI [REFERRED TO]
P S SADASIVASWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
MANSARAM VS. S P PATHAK [REFERRED TO]
K KRISHNA REDDY SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT II LMD KARIM NAGAR ANDHRA PRADESH VS. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT II LMD KARIM NAGAR ANDHRA PRADESH:K KRISHNA REDDY [REFERRED TO]
UJJAINVIKASPRADHIKARAN UJJAIN VIKAS PRADHIKARAN UJJAIN VIKAS PRADHIKARAN VS. RAJ KUMARJOHRI:BANSIDHAR:KANNAIYALAL [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA [REFERRED TO]
GAURI SHANKAR GAUR VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAM CHAND VED PRAKASH VS. UNION OF INDIA [REFERRED TO]
JILUBHAI NANBHAI KHACHAR VS. STATE OF GUJARAT [REFERRED TO]
HAJI SAEED KHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. STATE OF MAHARASHTRA [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. DARIUS SHAPUR CHENNAI [REFERRED TO]
COMPETENT AUTHORITY VS. BARANGORE JUTE FACTORY [REFERRED TO]
N PADMAMMA VS. S RAMAKRISHNA REDDY [REFERRED TO]
ROY ESTATE VS. STATE OF JHARKHAND [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
DELHI AIRTECH SERVICES PVT LTD VS. STATE OF U P [REFERRED TO]
STATE OF HARYANA VS. MUKESH KUMAR [REFERRED TO]
TUKARAM KANA JOSHI VS. M.I.D.C [REFERRED TO]
UNION OF INDIA VS. MAHENDRA GIRJI [REFERRED TO]
VIDYA DEVI VS. STATE OF HIMACHAL PRADESH [REFERRED TO]