JAY KISHAN Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

TOLARAM RELUMAL VS. STATE OF BOMBAY [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI VS. PILIBHIT PANTNAGAR BEEJ LIMITED [REFERRED TO]
IQBAL SINGH MARWAH VS. MEENAKSHI MARWAH [REFERRED TO]
GOVIND IMPEX P LTD VS. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT [REFERRED TO]
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI VS. DILIP KUMAR AND COMPANY [REFERRED TO]