STATE OF ANDHRA PRADESH Vs. N. SANJAY

JUDGEMENT

(1.) Leave granted.

(2.) Heard Mr. S.V. Raju, learned Additional Solicitor General ('ASG') along with Mr. Sidharth Luthra, learned Senior Counsel, for the appellant-State and Mr. Kapil Sibal, learned Senior Counsel, along with Mr. Siddhartha Dave, learned Senior Counsel, for the respondent.

(3.) The present appeal is directed against the Order dtd. 30/1/2025 passed by a learned Single Judge of the High Court of Andhra Pradesh in Criminal Petition No. 58 of 2025 filed under Sec. 482 ['482. Direction for grant of bail to person apprehending arrest.--