SHIV KUMAR SHAW Vs. REKHA SHAW

JUDGEMENT

(1.) Delay condoned.

(2.) Mr. Shambo Nandy, learned Advocate-on-Record has appeared for the respondent, without issuance of notice.

(3.) This Court vide order dtd. 18/1/2024 disposed of the Criminal Appeal No. 2842 of 2023 with one of the directions that the Judicial Magistrate, 4th Court at Alipore, South 24, Parganas may dispose of AC-2053 of 2017 within a period of six weeks.