MUNEER ENTERPRISES Vs. RAMGAD MINERALS AND MINING LTD

Referred Judgements :-

BASHESHAR NATH VS. MODEL KNITTING INDUSTRIES LIMITED [REFERRED TO]
LILA GUPTA VS. LAXMI NARAIN [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
RURAL LITIGATION AND ENTITLEMENT KENDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
JANAK LAL VS. STATE OF MAHARASHTRA [REFERRED TO]
T N GODAVARMAN THIRUMULKPAD VS. UNION OF INDIA [REFERRED TO]
PANKAJ MEHRA VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF CUSTOMS MUMBAI VS. VIRGO STEELS BOMBAY [REFERRED TO]
RAM PREETI YADAV VS. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION [REFERRED TO]
BHAURAO DAGDU PARALKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
BHAGWATI PRASAD PAWAN KUMAR VS. UNION OF INDIA [REFERRED TO]
A CHOWGULE AND CO LTD VS. GOA FOUNDATION [REFERRED TO]
SETHI AUTO SERVICE STATION VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
NATURE LOVERS MOVEMENT VS. STATE OF KERALA [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [REFERRED TO]
SANDUR MANGANESE AND IRON ORES LTD VS. STATE OF KARNATAKA [REFERRED TO]
K BALAKRISHNAN NAMBIAR VS. STATE OF KARNATAKA [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. VIJAYA LEASING LTD [REFERRED TO]
VASU P. SHETTY VS. HOTEL VANDANA PALACE [REFERRED TO]